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Punjab-Haryana High Court

M/S Tej Seed Store & Anr vs M/S Mahakosh Fruit & Vegetables & Anr on 10 November, 2016

Author: A.B. Chaudhari

Bench: A.B. Chaudhari

CRM-M-30814 of 2016                                                      1

128-A
    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                   CHANDIGARH

                                 CRM-M-30814 of 2016
                                 Date of decision: November 10, 2016

M/s Tej Seed Store and another
                                                                ......Petitioners
                                   Versus

M/s Mahakosh Fruit & Vegetables and another
                                                               .....Respondents

CORAM: HON'BLE MR. JUSTICE A.B. CHAUDHARI

Present:   Mr. Krishan Singh, Advocate for the petitioners.

                                    ****
A.B. CHAUDHARI, J (Oral)

Permitted to withdraw the petition with liberty to file petition regarding protection.

(A.B. CHAUDHARI) JUDGE November 10, 2016 mahavir Whether speaking/ reasoned: Yes/No Whether Reportable: Yes/No 1 of 1 ::: Downloaded on - 20-11-2016 02:23:55 :::