Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 117A] [Entire Act] State of Gujarat - Subsection Section 117A(3) in Gujarat Prohibition Act, 1949 (3)Every person whose name is included in such list shall, when so required by a prohibition officer or a police officer, be found to serve as a pancha witness.]
