Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(2)(s) in The Rights of Persons with Disabilities Act, 2016

(s)Joint Secretary to the Government of India dealing with the subject of disability policy, Member-Secretary, ex officio.