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State of Madhya Pradesh - Section

Section 32 in The M.P. Chechak Tika Adhiniyam, 1968

32. Annual return to be made of the number of children vaccinated etc.

(1)It shall be the duty of every Registrar of Births in a vaccination area to show in any annual general abstract of births prepared by him, the number of children successfully vaccinated, the number whose vaccination has been postponed and the number certified to be insusceptible of successful vaccination, during the year.