Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Telangana - Subsection Section 4(2) in Telangana Infrastructure Development Enabling Act, 2001 (2)[ The Chief Secretary to the Government or any other person with equivalent experience shall be the Chairperson of the authority.] [Substituted by Act No.18 of 2002.]
