Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Manipur - Subsection Section 22(2) in The Manipur University Act, 1980 (2)The accounts, when audited shall be published by the Syndicate in the Manipur Gazette, and a copy of the accounts together with the audit report shall be submitted by the Registrar to the Chancellor and to the Senate.
