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[Cites 0, Cited by 1] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(b) in The Industries (Development And Regulation) Act, 1951

(b)"Development Council "means a Development Council established under section 6;
(bb)[ "existing industrial undertaking "means- [ Inserted by Act 26 of 1953, Section 2 (w.e.f. 1.10.1953).]