Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 174K in Selected Statutes (Statutes framed under the Bombay University Act, 1914) 174K. The Secretary of the Students' Council shall record and maintain the minutes of the meeting of the Council and of the Students' Executive Union.
