Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(2) in The Gurugram Metropolitan Development Authority Act, 2017

(2)The State Government shall cause the contents of the declaration made under sub-section (1) to be published in at least two daily newspapers printed in English and Hindi languages.