Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 105(1)] [Section 105] [Entire Act]

State of Chattisgarh - Subsection

Section 105(1)(h) in The Chhattisgarh Municipalities Act, 1961

(h)all moneys received by, or on behalf of, the Council from the State Government or private individuals by way of grant or gift or deposits; and