Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Haryana - Subsection Section 7(1) in Haryana Gauvansh Sanrakshan and Gausamvardhan Act, 2015 (1)The Government shall have power to issue special permits for export of cow in case where it is of the opinion that it shall be in the public interest to do so.
