Gujarat High Court
State Of Gujarat vs Sudhir Liladhar ... on 15 January, 2014
Author: G.R.Udhwani
Bench: G.R.Udhwani
R/CR.A/1954/2012 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL APPEAL NO. 1954 of 2012
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STATE OF GUJARAT....Appellant(s)
Versus
SUDHIR LILADHAR JOSHI....Opponent(s)/Respondent(s)
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Appearance:
MR LB DABHI, APP for the Appellant(s) No. 1
MR RUTVIJ S OZA, ADVOCATE for the Opponent(s)/Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE G.R.UDHWANI
Date : 15/01/2014
ORAL ORDER
Admit. To be heard with Criminal Appeal No.1866 of 2012.
(G.R.UDHWANI, J.) rakesh/ Page 1 of 1