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State of Uttar Pradesh - Section

Section 28 in The United Provinces Estates Act, 1920

28. Procedure.

- Every declaration presented for registration under section 27 shall be accompanied by the written permission mentioned in section 26, and the registering officer before registering the declaration shall satisfy himself that the property specified in the declaration presented for registration is included in the permission granted under that section, and that such permission is still in force.