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[Cites 0, Cited by 0] [Section 95] [Entire Act]

State of Odisha - Subsection

Section 95(3) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(3)During or soon after the construction of the foundation work of the multi-storeyed building, the Vice-chairman of the Authority or his authorised Planner of the Authority shall inspect the construction to ensure that the set-backs, coverage, basement if any, and foundation standards are according to the approved plan.