Section 2 in The Establishment Of New Medical College, Opening Of New Or Higher Course Of Study Or Training And Increase Of Admission Capacity By A Medical College Regulations, 2003
2. Definition
.-In these regulations, unless the context otherwise requires,--(a)"Act" means the Indian Medicine Central Council Act, 1970;(b)"Form" means a Form annexed to these regulations;(c)"section" means a section of the Act; and(d)words and expressions used herein and not defined but defined in the Act shall have the meanings respectively assigned to them in the Act.
