Punjab-Haryana High Court
Hakam Singh vs Pspcl & Anr on 29 November, 2018
Author: Rajiv Narain Raina
Bench: Rajiv Narain Raina
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No. 2432 of 2017
Date of Decision: 29.11.2018
Hakam Singh
...Petitioner
Vs.
Punjab State Power Corporation Ltd and others
...Respondents
CORAM:- HON'BLE MR.JUSTICE RAJIV NARAIN RAINA
Present: Mr. Kanwaljeet Singh, Advocate
for the petitioner.
RAJIV NARAIN RAINA, J. (Oral)
For detailed order, see order of even date in CWP No. 1013 of 2017, Balvir Singh Vs. Punjab State Power Corporation Limited/PSPCL and another.
(RAJIV NARAIN RAINA) 29.11.2018 JUDGE kv Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 01-01-2019 13:47:00 :::