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[Cites 0, Cited by 0] [Section 9(7)] [Section 9] [Entire Act]

State of Maharashtra - Subsection

Section 9(7)(b) in The Maharashtra Council of Indian Medicine (Election) Rules, 1967

(b)the number of vacancies left for being filled by nomination [under sub-section (2) of section 3A] [Substituted by G.N. of 21.3.1985.].