Madhya Pradesh High Court
Gajendra Rawat vs The State Of Madhya Pradesh on 25 February, 2026
1 CRA-1406-2026 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 1406 of 2026 (GAJENDRA RAWAT Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 25-02-2026 None for the appellant even in the second round.
Case is adjourned.
(PUSHPENDRA YADAV) JUDGE ms/-
Signature Not Verified Signed by: MADHU SOODAN PRASAD Signing time: 2/26/2026 11:00:42 AM