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Madhya Pradesh High Court

Gajendra Rawat vs The State Of Madhya Pradesh on 25 February, 2026

1 CRA-1406-2026 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 1406 of 2026 (GAJENDRA RAWAT Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 25-02-2026 None for the appellant even in the second round.

Case is adjourned.

(PUSHPENDRA YADAV) JUDGE ms/-

Signature Not Verified Signed by: MADHU SOODAN PRASAD Signing time: 2/26/2026 11:00:42 AM