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[Cites 0, Cited by 0] [Section 8B] [Entire Act]

State of Meghalaya - Subsection

Section 8B(2) in The Meghalaya Maintenance Of Public Order Act, 1947

(2)The author, editor, printer or publisher of, and any person who otherwise makes, produces or exhibits any prejudicial report and any person who distributes or sells any reports of that nature knowing it to be of such nature shall be deemed to have contravened this section.