Section 107(2) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984
(2)The Director (Administration) shall also(a)bring to the notice of the Chief Accounts Officer the provisions of the proviso to sub-regulation (1) of Regulation 84 regarding the date on which the amount of original pension should be reduced.(b)endorse to the applicant a copy of the order issued under sub-regulation (i) with the remarks that he should collect the commuted value from the Chief Accounts officer, and(c)bring to the notice of the applicant the provisions of the proviso to sub-regulation (1) of Regulation 84.