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State of Maharashtra - Section

Section 3 in The Leaders of Opposition in Maharashtra Legislature Salaries and Allowances Act, 1978

3. Salary of Leaders of Opposition.

- There shall be paid to each Leader of the Opposition a salary [Rs. 10,000] [These letters and figures were substituted for the letters and figures 'Rs. 5,000' by Maharashtra 32 of 2010, section 20, (w.e,f. 1-4-2010).] per month.