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Rajasthan High Court - Jaipur

Ravi Bal Niketan Vidhyala And Anr vs State Of Rajasthan Through Pp on 2 November, 2017

        S.B. Criminal Misc Petition No. 568 / 2017

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    S.B. Criminal Misc Petition No. 568 / 2017

1. Ravi Bal Niketan Vidhyala Through Authorized
Signatory Manjula Sharma (mishra) W/o Kanta
Prasad Sharma, R/o Care of Manjula Senior
Secondray     School,   153,   Santosh   Sagar,
Brahmpuri Jaipur


2. Manjula Sharma (mishra) W/o Kanta Prasad
Mishra Authorized Signatory Ravi Bal Niketan
Vidhyala, R/o 29 A, Luxmi Nagar, Niwaru Road,
Jaipur
                                              ----Petitioners
                          Versus
Mukesh Kumar Sharma S/o Shri Babulal Sharma,
R/o Dhani Aashakali, Village & Post Labana,
Tehsil Amer, Distt. Jaipur
                                          ----Respondent

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