Rajasthan High Court - Jaipur
Ravi Bal Niketan Vidhyala And Anr vs State Of Rajasthan Through Pp on 2 November, 2017
S.B. Criminal Misc Petition No. 568 / 2017
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S.B. Criminal Misc Petition No. 568 / 2017
1. Ravi Bal Niketan Vidhyala Through Authorized
Signatory Manjula Sharma (mishra) W/o Kanta
Prasad Sharma, R/o Care of Manjula Senior
Secondray School, 153, Santosh Sagar,
Brahmpuri Jaipur
2. Manjula Sharma (mishra) W/o Kanta Prasad
Mishra Authorized Signatory Ravi Bal Niketan
Vidhyala, R/o 29 A, Luxmi Nagar, Niwaru Road,
Jaipur
----Petitioners
Versus
Mukesh Kumar Sharma S/o Shri Babulal Sharma,
R/o Dhani Aashakali, Village & Post Labana,
Tehsil Amer, Distt. Jaipur
----Respondent
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