Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 43 in Tamil Nadu Slum Areas (Improvement and Clearance) Act, 1971 43. Power of Board to make regulations. - The Board may make regulations in regard to the meetings of the Board and the conduct of business.
