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Rajasthan High Court - Jaipur

Jagdish Prasad Gupta vs Raj Civil Service Appe Tribu&Ors on 3 May, 2010

Author: Mohammad Rafiq

Bench: Mohammad Rafiq

    

 
 
 

 IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. CIVIL WRIT PETITION NO.2367/2010
Jagdish Prasad Gupta vs. RCSAT & Ors.

Date of order :	               3/5/2010.

	HON'BLE MR.JUSTICE MOHAMMAD RAFIQ

Shri Mukesh Kumar Verma for the petitioner.
Shri Harshvardhan Nandwana for the respondent.

****** Learned counsel for the petitioner does not press the writ petition. The writ petition is dismissed as not pressed.

(MOHAMMAD RAFIQ), J.

RS/