Rajasthan High Court - Jaipur
Jagdish Prasad Gupta vs Raj Civil Service Appe Tribu&Ors on 3 May, 2010
Author: Mohammad Rafiq
Bench: Mohammad Rafiq
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR S.B. CIVIL WRIT PETITION NO.2367/2010 Jagdish Prasad Gupta vs. RCSAT & Ors. Date of order : 3/5/2010. HON'BLE MR.JUSTICE MOHAMMAD RAFIQ Shri Mukesh Kumar Verma for the petitioner. Shri Harshvardhan Nandwana for the respondent.
****** Learned counsel for the petitioner does not press the writ petition. The writ petition is dismissed as not pressed.
(MOHAMMAD RAFIQ), J.
RS/