Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Article 243ZM] [Constitution] Constitution Subarticle Article 243ZM(4) in Constitution of India (4)The accounts of every co-operative society shall be audited within six months of the close of the financial year to which such accounts relate.
