Allahabad High Court
Ram Prakash Tripathi vs Nyayadhish, Laghuvad Nyayalay (Jscc) ... on 21 January, 2010
Author: Krishna Murari
Bench: Krishna Murari
Court No. - 4 Case :- WRIT - C No. - 2209 of 2010 Petitioner :- Ram Prakash Tripathi Respondent :- Nyayadhish, Laghuvad Nyayalay (Jscc) Allahabad & Ors. Petitioner Counsel :- V.K Gutpa Respondent Counsel :- Sanjay Singh Hon'ble Krishna Murari, J.
This writ petition does not arise out of civil suit, hence, is not cognizable by this Bench.
Office is directed to place the case as fresh, if possible, on 27.01.2010 before appropriate Court. 21.01.2010 VKS/ WP 2209/10