Bombay High Court
Irfanullah Habibullah Faruqi vs The State Of Maharashtra on 2 December, 2019
Author: Sandeep Kashinath Shinde
Bench: Sandeep Kashinath Shinde
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL BAIL APPLN. NO. 1167 OF 2019
Irfanullah Habibullah Faruqi ....Applicant
V/S
The State Of Maharashtra ....Respondent
Mr. Rizwan Merchant i/b Abdul Kader Millwala For Applicant Mr. Aabad Ponda i/b Sushma Soni for Res No. 2 Mrs. Sharmil Kaushik, APP for Res No. 1/State CORAM : SANDEEP KASHINATH SHINDE, J DATE : 2nd December, 2019 P.C. :
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