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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttarakhand - Subsection

Section 9(4) in Uttarakhand Technical University Act, 2005

(4)The emoluments and other conditions of service of the Vice Chancellor shall be such as may be determined by the State Government from time to time :Provided that the emoluments and other conditions of service of Vice-Chancellor shall not be varied to his disadvantage during the term of his office.