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[Cites 0, Cited by 0] [Section 110(1)] [Section 110] [Entire Act]

State of Goa - Subsection

Section 110(1)(f) in The Goa, Daman and Diu Town and Country Planning Act, 1974

(f)ascertaining whether any land is being or has been developed in contravention of any provision of this Act or rules or regulations thereunder;