Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 123] [Entire Act]

State of Punjab - Subsection

Section 123(xxii) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(xxii)the departmental official carrying out the internal check and inspection shall also be competent to physically verify-