Section 5A in The Salaries and Allowances of the Members of Jammu and Kashmir State Legislature Act, 1960
5A. [ Daily Allowance for the period of absence. [Substituted vide Act XVI of 1976 w.e.f. 1-4-1976.]
- If a member has been ordered to absent himself from a meeting or meetings of the Legislative Assembly or the Legislative Council, as the case may be, under the Rules of Procedure and Conduct of Business of the respective Houses of the State Legislature, for the time being in force, he shall not be entitled to get Daily Allowance for such period of absence].
