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[Cites 0, Cited by 0] [Section 7A(1)] [Section 7A] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 7A(1)(k) in Securities and Exchange Board of India (Prohibition of Insider Trading) Regulations, 2015

(k)'Reward' means any gratuitous monetary amount for which an Informant is declared eligible as per the provisions of these regulations;