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State of Uttar Pradesh - Section

Section 17 in The United Provinces Control of Supplies (Temporary Powers) Act, 1947

17. Rules making powers.

- The State Government may, after previous publication by notification in the official Gazette make rules to give effect to the purposes of this Act.[Schedule] [Substituted by Section 3 of U.P. Act IV of 1958 for original Schedule.][ See section 2 (a)]