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[Cites 0, Cited by 0] [Section 48(7)] [Section 48] [Entire Act]

State of Madhya Pradesh - Subsection

Section 48(7)(c) in The M.P. Civil Services (Pension) Rules, 1976

(c)The provisions of sub-rules (5), (7) and (8) of Rule 46 shall apply in respect of nominations made under this sub-rule.