Section 13 in Chhattisgarh Stamp (Payment of Duty by Means of e-Stamp Certificate) Rules, 2016
13. Eligibility criteria for appointment of Authorised Collection Centre.
- Any scheduled bank, any financial institution or undertaking controlled by the Central Government or the Governor, or the Post Office or any such other agency as approved by the Appointing Authority shall be eligible for appointment as Authorised Collection Centre.
