Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act]

State of Jharkhand - Subsection

Section 63(2)(x) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(x)escort the children whenever they go out of the Child Care Institution for purposes other than production before the Board or the Committee or the Children's Court;