Telangana High Court
Commissioner Of Customs And Central ... vs M/S.Itw Signode India Ltd on 26 October, 2018
Author: V. Ramasubramanian
Bench: V. Ramasubramanian
IN THE HIGH COURT OF JUDICATURE AT HYDERABAD
FOR THE STATE OF TELANGANA AND THE STATE OF
ANDHRA PRADESH
THE HON'BLE SRI JUSTICE V. RAMASUBRAMANIAN
AND
THE HON'BLE MS.JUSTICE J. UMA DEVI
CENTRAL EXCISE APPEAL No.97 OF 2006
Date:26.10.2018
Between:
The Commissioner of Customs and
Central Excise, Hyderabad-IV Commissionerate,
Hyderabad
... Petitioner
v.
M/s.ITW Signode (India) Ltd.,
Prashantinagar, Kukatpally,
Hyderabad.
.. Respondent
For Petitioner : Mr. A. Radha Krishna
For Respondents : Mr. Lakshmi Kumaran & Sridharan
Gist :
Head Note :
Cases Referred : Nil
C/15
2
HON'BLE SRI JUSTICE V. RAMASUBRAMANIAN
AND
THE HON'BLE MS.JUSTICE J. UMA DEVI
CENTRAL EXCISE APPEAL No.97 OF 2006
JUDGMENT:(Per V. Ramasubramanian, J) The appeal is dismissed as withdrawn in view of the Circular F.No.390/Misc/116/2017-JC dated 11.07.2018.
2. As a sequel thereto, miscellaneous petitions, if any, pending shall stand dismissed. No order as to costs.
__________________________ V. RAMASUBRAMANIAN, J ______________ J. UMA DEVI, J October 26, 2018 KTL