Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87] [Entire Act] State of Arunachal Pradesh - Subsection Section 87(c) in Arunachal Pradesh Municipal Act, 2007 (c)transfer the amount of any budget grant or portion thereof under one head to the amount of budget grant under any other head, or
