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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(d) in Tamil Nadu Panchayats (Prohibition and Regulation of The use of Public or Private Springs, Tanks, Wells) Rules, 1999

(d)wash any animal or any cooking utensil or wool, skin or other foul or offensive substance or deposit any offensive or deleterious matter in any place set apart as aforesaid for drinking purpose or for bathing or for washing clothes; or