Allahabad High Court
Mahendra Kumar Goyal vs Smt. Meena Kumari And Others on 29 June, 2010
Bench: Sheo Kumar Singh, Rajesh Chandra
Court No. - 36 Case :- WRIT - C No. - 36960 of 2010 Petitioner :- Mahendra Kumar Goyal Respondent :- Smt. Meena Kumari And Others Petitioner Counsel :- S.N. Tiwari,S.K. Tiwari Hon'ble Sheo Kumar Singh,J.
Hon'ble Rajesh Chandra,J.
Prayer in this petition is for a direction to the concerned court to decide the suit filed by respondents on the ground of resjudicata.
This court without going into the merits matter directs the petitioners to move appropriate application before the court concerned and it will be open for the court concerned to take appropriate decision in accordance with law.
Writ petition stands disposed of.
Order Date :- 29.6.2010 Sachdeva