Madhya Pradesh High Court
Roopsingh vs The State Of Madhya Pradesh on 26 August, 2019
Author: S.C.Sharma
Bench: S.C.Sharma
1 CRA-1640-2014 The High Court Of Madhya Pradesh CRA-1640-2014 (ROOPSINGH Vs THE STATE OF MADHYA PRADESH) 4 Indore, Dated : 26-08-2019 Parties through their counsel. Learned counsel for the appellants prays for time to argue the matter. List on 13.09.2019 as prayed for.
(S.C.SHARMA) (SHAILENDRA SHUKLA)
JUDGE JUDGE
AKS
Anil
Digitally signed by Anil Kumar
Sharma
DN: c=IN, o=High Court of
Madhya Pradesh Bench
Kumar
Indore, postalCode=452001, st=Madhya Pradesh, 2.5.4.20=753b65d225a9746e9 9a75a441cdc964aa7a158d438 Sharma 793e7f32467b355745f3ae, cn=Anil Kumar Sharma Date: 2019.08.27 10:15:20 +05'30'