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[Cites 1, Cited by 0]

Madhya Pradesh High Court

Roopsingh vs The State Of Madhya Pradesh on 26 August, 2019

Author: S.C.Sharma

Bench: S.C.Sharma

1 CRA-1640-2014 The High Court Of Madhya Pradesh CRA-1640-2014 (ROOPSINGH Vs THE STATE OF MADHYA PRADESH) 4 Indore, Dated : 26-08-2019 Parties through their counsel. Learned counsel for the appellants prays for time to argue the matter. List on 13.09.2019 as prayed for.


     (S.C.SHARMA)                                                 (SHAILENDRA SHUKLA)
         JUDGE                                                              JUDGE


 AKS


Anil
            Digitally signed by Anil Kumar
            Sharma
            DN: c=IN, o=High Court of
            Madhya Pradesh Bench


Kumar

Indore, postalCode=452001, st=Madhya Pradesh, 2.5.4.20=753b65d225a9746e9 9a75a441cdc964aa7a158d438 Sharma 793e7f32467b355745f3ae, cn=Anil Kumar Sharma Date: 2019.08.27 10:15:20 +05'30'