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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 6(2)(e) in The 'Union Territory of Andaman and Nicobar Islands' Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(e)has so abused his position as to render his continuance in office prejudicial to the public interest: