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State of Uttar Pradesh - Section

Section 219 in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

219. Power to require owners to clear away noxious vegetation.

- The Zila Panchayat may, by notice, require the owner or occupier of any land to clear away and remove any vegetation or undergrowth which may be injurious to health or offensive to the neighbourhood.