Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 14 in Municipal Corporation Solid Waste (Management and Handling) Bye-Laws, 2010 14. Burning of waste an offence. - Burning of waste whether in private or in public place shall constitute an offence under these bye-laws.
