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[Cites 0, Cited by 0] [Section 194] [Entire Act]

State of West Bengal - Subsection

Section 194(2) in Siliguri Municipal Corporation Act, 1990

(2)The Corporation may itself or in conjunction with any firm or. company and in accordance with such regulations as may be made by the Corporation, erect plants and machineries for the generation of power and production of gas for the purpose of lighting.