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[Cites 0, Cited by 0] [Section 40D] [Entire Act]

State of Gujarat - Subsection

Section 40D(b) in Gujarat Primary Education Act, 1947

(b)any term or condition of service of such teacher whether employed before or after such commencement, shall, to the extent to which it takes away any right conferred on such teacher by or under this Act be null and void.