Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Entire Act] State of Tamilnadu - Section Section 7 in Tamil Nadu Motor Vehicles Taxation Act, 1974 (7)"registered owner" means the person in whose name a motor vehicle is registered or deemed to be registered under the Motor Vehicles Act;
