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Karnataka High Court

The Divisional Manager vs Pashamiyan S/O Chandsab Deshmukh And ... on 14 March, 2023

                                               -1-
                                                     MFA No. 200597 of 2014
                                                 C/W MFA No. 200596 of 2014




                   IN THE HIGH COURT OF KARNATAKA, KALABURAGI BENCH

                            DATED THIS THE 14TH DAY OF MARCH, 2023

                                            BEFORE
                            THE HON'BLE MR JUSTICE G BASAVARAJA
                          MISCL. FIRST APPEAL NO. 200597 OF 2014 (MV-D)
                                              C/W
                             MISCL. FIRST APPEAL NO. 200596 OF 2014


                   MFA NO.200597/2014

                   BETWEEN:

                   1.   THE DIVISIONAL MANAGER
                        UNITED INDIA INSURANCE
                        COMPANY LTD JAWALI COMPLEX
                        SUPER MARKET ROAD, GULBARGA
                                                                 ...APPELLANT

                   (BY SRI SANJAY M. JOSHI, ADVOCATE)

                   AND:
Digitally signed
by RAMESH
MATHAPATI
Location: High
Court of
Karnataka          1.   NABISAB S/O CHUMMUMIYAN
                        AGE: 51 YEARS, OCC: NIL
                        R/O AUSA TQ. AUSA DIST. LATUR
                        NOW AT NANDGAON
                        TQ.HUMANABAD
                   2.   LATIFABEE W/O SYED NABISAB
                        AGE: 48 YEARS, OCC: HOUSEHOLD
                        R/O AUSA TQ. AUSA DIST. LATUR
                        NOW AT NANDGAON
                        TQ.HUMANABAD
                             -2-
                                  MFA No. 200597 of 2014
                              C/W MFA No. 200596 of 2014




3.   SYED ATIQ S/O SYED NABISAB
     AGE: 16 YEARS, OCC: NIL
     R/O AUSA TQ. AUSA DIST. LATUR
     NOW AT NANDGAON
     TQ.HUMANABAD
4.   SUNIL S/O MALLIKARJUN JADHAV
     AGE: 44 YEARS, OCC:DRIVER-CUM-OWNER
     R/O KAPOOR TQ. &DIST. GULBARGA
     NOW AT JANATA COLONY
     HUMANABAD
                                       ...RESPONDENTS

(BY SRI B. C. JAKA ADVOCATE FOR R1 TO R3;
 V/O DATED 14.03.2023 APPEAL ABATED AGAINST R4)

       THIS MFA IS FILED U/S. 173(1) OF MV ACT PRAYING TO
ALLOW THIS APPEAL AND SET ASIDE THE IMPUGNED THE
JUDGMENT AND AWARD DATED- 05.10.2013         IN MVC NO.
203/2012 ON THE FILE OF SENIOR CIVIL JUDGE AND MACT
AT HUMNABAD, AWARDING COMPENSATION OF RS.6,68,000/-.

MFA NO.200596/2014

BETWEEN:

1.   THE DIVISIONAL MANAGER
     UNITED INDIA INSURANCE
     COMPANY LTD., JAWALI COMPLEX
     SUPER MARKET ROAD
     GULBARGA
                                             ...APPELLANT

(BY SRI SANJAY M. JOSHI, ADVOCATE)

AND:

1.   PASHAMIYAN S/O CHANDSAB DESHMUKH
     AGE: 50 YEARS, OCC: NIL,
                           -3-
                                 MFA No. 200597 of 2014
                             C/W MFA No. 200596 of 2014




     R/O ANDORA, TQ.AUSA, DIST. LATUR
     NOW AT NANDGAON
     TQ. HUMANABAD-585402
2.   MUQEEBA BEGUM W/O PASHAMIYAN DESHMUKH
     AGE: 44 YEARS OCC: HOUSEHOLD
     R/O ANDORA, TQ.AUSA, DIST. LATUR
     NOW AT NANDGAON
     TQ. HUMANABAD-585402
3.   ABDUL RAHEMAN S/O PASHAMIYAN DESHMUKH
     AGE: 26 YEARS, OCC: STUDENT
     R/O ANDORA, TQ.AUSA, DIST. LATUR
     NOW AT NANDGAON
     TQ. HUMANABAD-585402
4.   IDRISH S/O PASHAMIYAN DESHMUKH
     AGE: 22 YEARS, OCC: STUDENT
     R/O ANDORA, TQ.AUSA, DIST. LATUR
     NOW AT NANDGAON
     TQ. HUMANABAD-585402
5.   SUNIL S/O MALLIKARJUN JADHAV
     AGED ABOUT 44 YEARS OCC: DRIVER-CUM-OWNER
     R/O KAPOOR, TQ & DIST. GULBARGA
     NOW AT JANATA COLONY
     HUMANABAD-585402.
                                        ...RESPONDENTS

(BY SRI B. C. JAKA ADVOCATE FOR R1 TO R4)

     THIS MFA IS FILED U/S. 173(1) OF MV ACT PRAYING TO
ALLOW THIS APPEAL AND SET ASIDE THE IMPUGNED THE
JUDGMENT AND AWARD DATED- 05.10.2013 IN MVC NO.
200/2012 ON THE FILE OF SENIOR CIVIL JUDGE AND MACT
AT HUMNABAD, AWARDING COMPENSATION OF RS.6,68,000/-.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
                              -4-
                                    MFA No. 200597 of 2014
                                C/W MFA No. 200596 of 2014




                         JUDGMENT

A perusal of records shows that respondent No.4 expired in the year 2019. Till this day, steps is not taken. The case against respondent No.4 in MFA No.200597/2014 is abated. Since the case against respondent No.4-Owner of vehicle is abated.

Hence, the entire appeal is abated.

Sd/-

JUDGE BH LIST NO.: 1 SL NO.: 17