Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 30 in Port of Bombay Passenger Boats Rules, 1962 30. Licensee or other attendant bound to ply for hire when required by a Police Officer - Every licensee or other attendant of any boat shall be bound, when required by a police officer to do so, to cause the same to ply for hire.
