Bombay High Court
Echjay Forgings Private Limited vs Union Of India Through Secratery, ... on 9 February, 2024
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
906-WP-963-2023.DOC
Ashvini Narwade
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDITION
WRIT PETITION NO. 963 OF 2023
Echjay Forgings Private Limited ... Petitioner
Versus
Union of India & Others ...Respondents
Mr. Jas Sanghavi with Mr. Yash Prakash i/b. PDS Legal, for the Petitioner.
Mr. Subir Kumar with Ms. Kavita Shukla and Ms. Sruti Kalyanikar, for the
Respondents.
ASHVINI
BAPPASAHEB _______________________
KAKDE CORAM: G. S. KULKARNI &
Digitally signed by
ASHVINI FIRDOSH P. POONIWALLA, JJ.
BAPPASAHEB KAKDE Date: 2024.02.09 02:22:15 +0530 DATED: 9th FEBRUARY 2024 _______________________ P.C.
1. Heard learned Counsel for the parties.
2. Stand over to 13th February 2024. To be listed under the caption 'part heard'.
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