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Bombay High Court

Echjay Forgings Private Limited vs Union Of India Through Secratery, ... on 9 February, 2024

Author: G. S. Kulkarni

Bench: G. S. Kulkarni

                                                                                               906-WP-963-2023.DOC


            Ashvini Narwade

                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           CIVIL APPELLATE JURISDITION

                                                 WRIT PETITION NO. 963 OF 2023

                          Echjay Forgings Private Limited                                    ... Petitioner

                                               Versus
                          Union of India & Others                                            ...Respondents


                          Mr. Jas Sanghavi with Mr. Yash Prakash i/b. PDS Legal, for the Petitioner.
                          Mr. Subir Kumar with Ms. Kavita Shukla and Ms. Sruti Kalyanikar, for the
                          Respondents.
ASHVINI
BAPPASAHEB                                      _______________________
KAKDE                                         CORAM:        G. S. KULKARNI &
Digitally signed by
ASHVINI                                                     FIRDOSH P. POONIWALLA, JJ.

BAPPASAHEB KAKDE Date: 2024.02.09 02:22:15 +0530 DATED: 9th FEBRUARY 2024 _______________________ P.C.

1. Heard learned Counsel for the parties.

2. Stand over to 13th February 2024. To be listed under the caption 'part heard'.

(FIRDOSH P. POONIWALLA, J.) (G. S. KULKARNI, J.) Page 1 of 1 9th February, 2024 ::: Uploaded on - 09/02/2024 ::: Downloaded on - 26/02/2024 04:23:55 :::